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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(5) in The Chhattisgarh Municipalities Act, 1961

(5)The President shall be the Ex-officio-Chairman of the President-in-Council and shall preside over the meeting of the President-in-Council, if present. In the absence of the President, the members present in the meeting shall choose one of them to preside over the meeting.