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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Karnataka - Subsection

Section 117(1)(a) in Karnataka Panchayat Raj Act, 1993

(a)the Grama Panchayats of such local area (hereinafter in this section referred to as the existing Grama Panchayats) shall cease to exist and all the members of such Grama Panchayats shall vacate office;