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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(1) in First Statutes of the University of Udaipur

(1)The Director of Agricultural Experiment Station shall be the over all incharge of all the Research programmes in the University. He shall be responsible for the management of the Agricultural Experiment Station as provided in sub-section (1) of section 26 of the Act. He shall co-ordinate all research in the University in Co-operation with the Deans or the Directors of the respective Colleges and Schools. While his dealings would be mainly with the staff concerned with research in the Colleges and the Schools, and while he would be responsible to the Deans and the Directors of the Colleges and the Schools respectively, for the initiation and the formulation of the research programme of their respective institutions. He will have direct access to the Vice-Chancellor and shall be responsible to him for the effective co-ordination of the research activities of the University as a whole.