Allahabad High Court
Ema India Limited vs Deputy Commissioner Of Income Tax, ... on 28 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 481 of 2005 Appellant :- Ema India Limited Respondent :- Deputy Commissioner Of Income Tax, Central Circle Ii Kanpur Counsel for Appellant :- S.D. Singh,Abhijit Banerjee,Manu Ghildyal Counsel for Respondent :- Sc,R.K. Upadhyay Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The case is passed over on the request of learned counsel for the appellant.
Order Date :- 28.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)