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[Cites 0, Cited by 9] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Trade Unions Act, 1926

(1)The Registrar may call for further information for the purpose of satisfying himself that any application complies with the provisions of section 5, or that the Trade Union is entitled to registration under section 6, and may refuse to register the Trade Union until such information is supplied.