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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1)(b) in The Rajasthan Court of Wards Act, 1951

(b)from the date of the declaration made under clause (c) of sub-section (1) of section 8 or under section 10, as the case may be.