Delhi High Court - Orders
Baptist Church Trust Association & Anr vs James Massey & Anr on 13 May, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1447/2025 and CM APPL.4796/2026
BAPTIST CHURCH TRUST ASSOCIATION & ANR......Petitioners
Through: Ms. Deeptakriti Verma, Adv.
(through v/c)
versus
JAMES MASSEY & ANR. .....Respondents
Through: Mr. Gaurav Dubey, Adv. (through
v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 13.05.2026
1. The matter could not be taken up today due to paucity of time.
2. List on 16.10.2026.
By order Court Master MAY 13, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:02:10