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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(5) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(5)In this rule Appointing. Authority means the State Government or such Authority to whom the power of appointment to the service of the Special Armed Force has been or may hereafter be delegated by the Government.