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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Anti Terrorist Squad Rules, 2014

(3)Supervisory Officers shall reduce all secret inputs as "Intelligence Report" in the prescribed format (referred to in appendix III). All verified intelligence reports (covert and overt) pertaining to the prevention or detection of terrorism shall be entered in the data-bank of the Squad.