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[Cites 0, Cited by 0] [Section 339] [Entire Act]

Union of India - Subsection

Section 339(iii) in Obligation Of Every Cable Operator To Transmit Programmes Of Pay Channels

(iii)In the Kolkata Metropolitan Area, the areas whose northern boundary is the eastern bank of the river Hooghly up to the confluence with Tolly's Nalla on the right; eastern boundary is the line along the western bank of Tolly's Nalla starting from its confluence with river Hooghly in the north, running south down along the Tolly's Nalla/Kaorapukur Khal to the mouzas of Magurkhali; Southern Boundary is along the line following the southernboundaries of mouzas Magurkhali, Ramjibanpur, Sajnaberia, Gopalnagar, Kalua, Hanspukuria area within Police Station Behala proceeding towards the southern boundaries of mouzas Kalagachhia, Sankharipota, Naoabad, Khanberia, Chandigar, Shibhugli and Rameshwarpur within Police Station Maheshtola.