Allahabad High Court
Nagar Nigam Gorakhpur vs Smt. Abida Khatun And Others on 29 August, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 16550 of 2011 Petitioner :- Nagar Nigam Gorakhpur Respondent :- Smt. Abida Khatun And Others Counsel for Petitioner :- Sanjay Kumar Tripathi Counsel for Respondent :- C.S.C.,Gopal Natain,Shyam Narain Hon'ble J.J. Munir,J.
Dismissed with costs.
Interim order dated 18.03.2011 is hereby vacated. For reasons, see judgment and orders of date passed in Writ-C No. 64093 of 2010.
Order Date :- 29.8.2019 BKM/-