Bombay High Court
Society For Clean Environment & Ors vs State Of Mah.& Ors on 30 August, 2018
Author: Sarang Vijaykumar Kotwal
Bench: Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1692 OF 1996
Society For Clean Environment & Ors. ....Petitioner
V/S
State Of Mah.& Ors. ....Respondent
WITH WRIT PETITION NO. 1404 OF 1997 Society For Clean Environment & Anr. ....Petitioner V/S The Union Of India & Ors. ....Respondent Vinamra Kopariha For Petitioner CORAM : SHANTANU S. KEMKAR & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 30th August, 2018 P.C. :
At the request of Advocate for the Petitioner, adjourned to 06/09/2018. To be listed on final hearing board.
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