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State of Haryana - Section

Section 642 in Punjab Jail Manual

642. Remission to be awarded quarterly.

- The award of ordinary remission shall be made as nearly as possible, on 1st January, 1st April, 1st July and 1st October, and the amount shall be intimated to the prisoner and recorded on his history-ticket. Remission granted to a prisoner under paragraph 639 shall be recorded on his history-ticket as soon as possible after it is awarded.