Patna High Court - Orders
M/S Vishnu Sugar Mills Limited vs The Union Of India & Ors on 23 September, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.13466 of 2011
M/S Vishnu Sugar Mills Limited
Versus
The Union Of India & Ors
----------------------------------
02 23.09.2011Heard learned counsel for the petitioner and learned counsel for Union of India.
Learned counsel for the petitioner has filed I.A. No. 6584 of 2011 but the said interlocutory application is not on the records of this case.
Office is directed to find out the said interlocutory application and place it along with the records of this case on Friday next (30.09.2011) under the same heading.
(S.N.Hussain, J.) Safik