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[Cites 0, Cited by 0] [Section 241] [Entire Act]

State of Bihar - Subsection

Section 241(5) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(5)Every employer shall, display at the conspicuous place of the work site where he employs building workers, an abstract of the Act and these rules in English and in Hindi and in a language understood by the majority of such building workers.