Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 24 August, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Sudhanshu Dhulia
ITEM NO.5 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.165309/2021 – FOR EXEMPTION FROM FILING O.T.)
Date : 24-08-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Biswajit Deb, Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Ms. Suhasini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, AOR
Ms. Diksha Rai, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Zoheb Hossain, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter dated 23.08.2022, circulated by Mr. Arvind Kumar Sharma, learned Advocate for the respondent, the matter is adjourned to 07.09.2022.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa(MUKESH NASA) (VIRENDER SINGH) Date: 2022.08.26 15:50:03 IST Reason: AR-cum-PS BRANCH OFFICER