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Supreme Court - Daily Orders

Sushmita Dev vs Union Of India on 24 August, 2022

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Sudhanshu Dhulia

      ITEM NO.5                                     COURT NO.2                SECTION PIL-W

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

      Writ Petition (Civil) No.1361/2021

      SUSHMITA DEV                                                          Petitioner(s)

                                                        VERSUS

      UNION OF INDIA & ORS.                                                 Respondent(s)

      (IA No.165309/2021 – FOR EXEMPTION FROM FILING O.T.)

      Date : 24-08-2022 This matter was called on for hearing today.

      CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

      For Petitioner(s)                   Mr. Biswajit Deb, Adv.
                                          Ms. Tulika Mukherjee, AOR
                                          Mr. Shwetank Singh, Adv.

      For Respondent(s)                   Mr.   Tushar Mehta, SG
                                          Mr.   K.M. Nataraj, ASG
                                          Ms.   Suhasini Sen, Adv.
                                          Mr.   Kanu Agrawal, Adv.
                                          Mr.   Shuvodeep Roy, AOR
                                          Ms.   Diksha Rai, Adv.
                                          Mr.   Arvind Kumar Sharma, AOR

                                          Mr. Zoheb Hossain, AOR

                            UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of letter dated 23.08.2022, circulated by Mr. Arvind Kumar Sharma, learned Advocate for the respondent, the matter is adjourned to 07.09.2022.

Signature Not Verified Digitally signed by Dr. Mukesh Nasa
                          (MUKESH NASA)                               (VIRENDER SINGH)
Date: 2022.08.26
15:50:03 IST
Reason:
                            AR-cum-PS                                  BRANCH OFFICER