Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Bihar - Subsection Section 47(8) in The Bihar Panchayat Raj Act, 2006 (8)Khadi, Village and Cottage Industries -(i)Promotion of rural cottage industries;(ii)Organisation of conferences, seminars and training programmes, agricultural and industrial exhibitions.
