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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(6)(vii) in The Shree Somnath Sanskrit University Act, 2005

(vii)ensure that the registers of buildings, land, equipments and machinery are maintained in order and that the stock taking of equipments and other consumable materials in all offices colleges, workshops and stores of the University is conducted regularly;