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State of Tamilnadu - Section

Section 62 in Bye-Laws of the Tamil Nadu Medical Council

62. [ [G.O. Ms. No. 320, Health, dated the 4th February 1961.]

State Government holidays excepted, the Registrar shall attend the office from 10-30 a.m. to 5 p.m. and at other times when necessary, and shall not absent himself from his duties unless with permission from the President, except that in the case of a Registrar who is not a full-time officer, he shall attend office at such hours as the Council may decide.]