Supreme Court - Daily Orders
Bharti Arora vs The State Of Haryana on 22 March, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.101 COURT NO.14 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s).1699/2011
BHARTI ARORA Appellant(s)
VERSUS
THE STATE OF HARYANA Respondent(s)
(IA No. 169455/2021 - APPLICATION FOR PERMISSION)
Date : 22-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Ambar Qamaruddin, AOR
Mr. Atmaram Nadkarni, Sr. Adv.
Mr. Bijender Singh, Adv.
Mrs. Vinita Mudgal, Adv.
Ms. Sarita Sharma, Adv.
Mr. Krishna Gaur, Adv.
Mr. Gaurav Agarwal, Adv.
For Respondent(s) Mr. Rajesh Kumar Singh, A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Keshav Mittal, Adv.
Ms. Amrita Verma, Adv.
Ms. Sabarni Som, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after three weeks.
(RADHA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.03.22 16:55:10 IST Reason: