Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 23 in Kerala Munnar Special Tribunal (Procedure) Regulations, 2011

23. Registration of legal practitioner's clerks.

- No clerk of legal practitioner shall be permitted to have access to the records and obtain copies of the orders of the Tribunal unless he is a registered clerk of such legal practitioner.