Section 5 in Jawaharlal Nehru Technological Universities Act, 2008
5. Officers of the University.
- The following shall be the University, namely:-(a)the Chancellor;(b)the Vice-Chancellor;(c)the Rector;(d)the Registrar;(e)the Directors;(f)the Finance Officer;(g)Principals of Constituent Colleges; and(h)such other persons in the service of the University as may be prescribed.
