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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(3) in Dr. Vishwanath Karad MIT World Peace University Act, 2016

(3)The Government shall consider the first ordinances submitted by the Vice-Chancellor under sub-section (1) and shall give its approval, within four months from the date of its receipt, with such modifications, if any, as it may deem necessary.