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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Tamil Nadu Agricultural University Act, 1971

(1)The Director of Research and the Director of Extension Education shall be whole-time salaried officers of the University and shall be appointed by the Vice-Chancellor with the approval of the Board, subject to such terms and conditions as may be prescribed.