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Calcutta High Court

Narendra Kumar Berlia And Ors vs Om Prakash Berlia And Ors on 19 January, 2026

ORDER SHEET                                                                OD-2


                          IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                   ORIGINAL SIDE

                                 IA NO. GA/15/2025
                                         In
                                     CS/12/2009
                          NARENDRA KUMAR BERLIA AND ORS.
                                         Vs
                            OM PRAKASH BERLIA AND ORS.

     BEFORE:
     The Hon'ble JUSTICE ANANYA BANDYOPADHYAY

Date: 19th January, 2026.

Appearance:

Mr. Jishnu Chowdhury, Sr. Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv.
Mr. Ratul Das, Adv.
...For the Plaintiffs Mr. S. R. Kakrania, Adv.
Ms. Jiya Bose, Adv.
...For Defendant nos. 1 & 2 Mr. Varun Kedia, Adv.
Mr. Avee Jaiswal, Adv.
...For Defendant no.15 Mr. Pranit Bag, Adv.
Mr. V. Wadehra, Adv.
Ms. Akansha Yadav, Adv.
...For Dhruva Woollen Mill. Pvt. Ltd.
Mr. Aditya Kanodia, Adv.
... For the Defendant no.16 The Court :- It was brought to the notice of this Court that IA No. GA 14 of 2025 and IA No. GA 12 of 2025 arising out of in CS 12 of 2009 and CS 79 of 2011 had been assigned before the coordinate Bench of this Court.
The secretariat of the Hon'ble Chief Justice is to file a report as to whether the aforesaid applications had been assigned as aforesaid along with the suits or in isolation.
Next date be fixed on 29th January, 2026.
(ANANYA BANDYOPADHYAY, J.) JM