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State of Tamilnadu - Section

Section 7 in Tamil Nadu Dr. Ambedkar Law University Statutes

7. Notwithstanding anything contained in the statutes, ordinances and regulations framed under the Act of the University, the Vice-Chancellor shall have power to delegate the powers and duties of any officer of the University (in the interest of efficient working) to some other officer of the University whenever he/she deems fit.