Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(3)(a) in West Bengal Trees (Protection and Conservation in Non-Forest Areas) Rules, 2007 (a)the competent authority either himself conduct field enquiry or will depute a suitable official from amongst his subordinates for the purpose;