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Madhya Pradesh High Court

Devendra Jain vs M/S Lalsai Transport Thr on 31 July, 2017

WP-3388-2016

(DEVENDRA JAIN Vs M/S LALSAI TRANSPORT THR)
3 1-07-20 17

Shri Sankalp Sharma, learned counsel for the petitioner.

Shri Samar Ghuraiya, learned counsel for the respondent

No.1 prays for and is granted one week's time as last opportunity to file reply.

List after a week. (VIVEK AGARWAL) JUDGE SP