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[Cites 0, Cited by 0] [Section 243C(3)] [Section 243C] [Entire Act]

State of Rajasthan - Subsection

Section 243C(3)(a) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(a)of the Chairpersons of the Panchayats at the village level, in the Panchayats at the intermediate level or, in the case of a State not having Panchayats at the intermediate level, in the Panchayats at the district level;