Section 9(2)(viii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(viii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(viii)to regulate the treatment of industrial wastes before discharge thereof into any sewer, canal, river or other water channel within the District;

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State of West Bengal - Subsection

Section 9(2)(viii) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966