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Allahabad High Court

State Of U.P. vs Sarvar Singh Alias Bhoora on 5 March, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 909 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Sarvar Singh Alias Bhoora
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P. Connect with criminal appeal under section 372 Cr.P.C. no. 75 of 2014.

Summon the lower court's record within a period of six weeks from today.

List on 25.04.2014.

Order Date :- 5.3.2014 Monika