Allahabad High Court
State Of U.P. vs Sarvar Singh Alias Bhoora on 5 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 909 of 2014 Appellant :- State Of U.P. Respondent :- Sarvar Singh Alias Bhoora Counsel for Appellant :- G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. Connect with criminal appeal under section 372 Cr.P.C. no. 75 of 2014.
Summon the lower court's record within a period of six weeks from today.
List on 25.04.2014.
Order Date :- 5.3.2014 Monika