Bombay High Court
Navjivan Co. Op. Housing Society And Ors vs Navjivan Commercial Premises Co.Op. ... on 22 February, 2024
Author: Gauri Godse
Bench: Gauri Godse
Board Sr.No.:-201
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2249 OF 1997
Navjivan Commercial Premises Co.op. Society ....PETITIONER
V/S
Navjivan Co. Op. Housing Society And Ors. ....RESPONDENT
WITH INTERIM APPLICATION NO. 17924 OF 2023 In Writ Petition 2249 OF 1997 Navjivan Co. Op. Housing Society And Ors. ....PETITIONER V/S Navjivan Commercial Premises Co.op. Society....RESPONDENT WITH INTERIM APPLICATION NO. 19704 OF 2022 In Writ Petition 2249 OF 1997 Navjivan Co-op Hou. Soc. ....PETITIONER V/S Navjivan Commercial Premises Co-op Soc. ....RESPONDENT WITH CIVIL APPLICATION NO. 4026 OF 1999 In Writ Petition 2249 OF 1997 Navjeevan Commercial Premises Co.operative Page 1/2 ::: Uploaded on - 23/02/2024 ::: Downloaded on - 23/03/2024 06:36:35 ::: Society V/S Navjeevan Co-operative Housing Society And....RESPONDENT Ors.
WITH CIVIL APPLICATION NO. 1271 OF 1998 In Writ Petition 2249 OF 1997 Nivjivan Commercial Premises Co.op. Society ....APPLICANT V/S Navjivan Co.op. Housing Society ....RESPONDENT Mr Veerendra Tulzapurkar Sr Adv a/w Mr Karl Shroff a/w Ms Lata Dhruv a/w Mitesh Naik a/w Ronak Shah I/b Dhru & Co for Petitioner Mr Rajesh B Jain a/w Rohit Jain & Neha R Doshi I/b Legal Juris for Respondent No 1 Smt M S Bane, AGP for State Part Heard CORAM : HON'BLE MS. JUSTICE GAURI GODSE J DATE : 22nd February, 2024 P.C. :
S. O. to 29/02/2024 ( F. O. B.).
( FOR REGISTRAR JUDICIAL - I ) ....APPLICANT Page 2/2 ::: Uploaded on - 23/02/2024 ::: Downloaded on - 23/03/2024 06:36:35 :::