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Supreme Court - Daily Orders

Sudhakar Baburao Nangnure vs Noreshwar Raghunathrao Shende And Ors. ... on 24 August, 2017

Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar

      ITEM NO.805                         COURT NO.2                SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

      I.A. No.79103/2017             in   M.A.   No.673/2017   in   SLP    (C)   No(s).
      7857-7859/2017

      (Arising out of impugned final judgment and order dated              06-03-2017
      in RCA No. 7857/2017 passed by the Delhi)

      SUDHAKAR BABURAO NANGNURE                                     Petitioner(s)

                                                 VERSUS

      NORESHWAR RAGHUNATHRAO SHENDE AND ORS. ETC.                   Respondent(s)

      (FOR ADMISSION and CLARIFICATION/DIRECTION)

      WITH

      SLP (C) No.21046-21054/2017


      Date : 24-08-2017 This petition was orally mentioned today.


      CORAM :            HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE AMITAVA ROY
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR


      For Petitioner(s)            Mr. Ravindra Keshavrao Adsure, Adv.

      For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                                 O R D E R

On being mentioned, the matter is taken on Board.

Let the matter be listed on 28.8.2017.

(Gulshan Kumar Arora) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2017.08.29 13:26:39 IST Reason: