Supreme Court - Daily Orders
Sudhakar Baburao Nangnure vs Noreshwar Raghunathrao Shende And Ors. ... on 24 August, 2017
Bench: Dipak Misra, Amitava Roy, A.M. Khanwilkar
ITEM NO.805 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No.79103/2017 in M.A. No.673/2017 in SLP (C) No(s).
7857-7859/2017
(Arising out of impugned final judgment and order dated 06-03-2017
in RCA No. 7857/2017 passed by the Delhi)
SUDHAKAR BABURAO NANGNURE Petitioner(s)
VERSUS
NORESHWAR RAGHUNATHRAO SHENDE AND ORS. ETC. Respondent(s)
(FOR ADMISSION and CLARIFICATION/DIRECTION)
WITH
SLP (C) No.21046-21054/2017
Date : 24-08-2017 This petition was orally mentioned today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE AMITAVA ROY
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Ravindra Keshavrao Adsure, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
On being mentioned, the matter is taken on Board.
Let the matter be listed on 28.8.2017.
(Gulshan Kumar Arora) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2017.08.29 13:26:39 IST Reason: