Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(h) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(h)the registers which the Secretary of the Board shall cause to be maintained under sub- section (6) of section 12;