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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(5) in The Punjab Panchayati Raj Act, 1994

(5)[ The Deputy Commissioner shall reserve the offices of Panches under this section for various categories by notification published in the Official Gazette and such offices shall be allotted by rotation in the different wards formulated under sub-section (1-C) of section 10 at the time of every general election and such rotation shall be made as per the roster maintained in the office of the Deputy Commissioner.] [Added by Punjab Act No. 4 of 2012, dated 21.5.2012]