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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(d) in Haryana Panchayati Raj Election Rules, 1994

(d)in case of member of Zila Parishad a sum of two hundred rupees and where the candidate is a member of Scheduled Caste or Backward Class a sum of one hundred rupees.