Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(vii) in Jawaharlal Nehru Technological Universities Act, 2008

(vii)to provide such lecturers and instructions for persons not being the members of the University as the University may determine and to grant degrees, diplomas and certificates to such persons;