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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Sugar Export Promotion Act, 1958

(2)The power conferred by sub- section (1) shall be so exercised as to ensure that the quantity fixed under that sub- section for any year does not exceed in the aggregate twenty per cent. of the quantity of sugar produced in India in the season ending with the month of October falling within that year.