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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(e) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(e)the municipality or any officer authorized by it in this behalf thinks proper and justified.