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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(6) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(6)Any adult member of water users area may, if he objects to any thing contained in the map/sketch or list published under sub-rule 5 , may submit his objection in writing to the Project Authority within seven day's from the date of affixing of such map/sketch and list.