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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(3)(c) in The Goa Co-operative Societies Act, 2001

(c)Whether loans and advances made by the society on the basis of security have been properly secured and whether the terms and conditions are not prejudicial to the interest of the society;