Section 1 in Rajasthan Police (Incitement to Disaffection) Act, 1979
1. Short title, extent and commencement.
(1)This Act may be called the Rajasthan Police (Incitement to Disaffection) Act, 1979.(2)It extends to the whole of the State of Rajasthan.(3)It shall be deemed to have come into force on the 31st day of May, 1979.
