Section 38 in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002
38. General Body.
- The general body of a farmers organisation shall comprise of all members as specified under sub-section (3) of section 4 of the Act, in respect of a Water Users' Association sub-section (3) of section 6 of the Act in respect of a Distributary committee and sub-section (3) of section 8 in respect of a Project committee.
