Section 19(5) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
(5)Validity of Registration Certificate: -(a)A Registration Certificate granted under these rules will be valid for a period of three years for the institutions to be newly established.(b)For well established institutions adhering to all conditions and minimum standards of care as prescribed by Government /Registration Certificate Authority from time to time, the Registration Certificate may be granted for a period up to 10 years depending on the reputation and record of institution concerned.
