Calcutta High Court
Mridula Ghosh & Ors vs Mitra Ghosh Publications Pvt. Ltd on 20 December, 2016
Author: Shivakant Prasad
Bench: Shivakant Prasad
ORDER SHEET
CS No.9 of 1994
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MRIDULA GHOSH & ORS
Versus
MITRA GHOSH PUBLICATIONS PVT. LTD.
BEFORE:
The Hon'ble JUSTICE SHIVAKANT PRASAD
Date : 20th December, 2016.
Mr. Rudrajit Sarkar, Adv.
Mr. Indradeep Basu, Adv.
..for Plaintiff.
The Court:-Learned Counsel for the plaintiff has pressed in service written instruction from his client to withdraw the suit as the plaintiff is no more interested in prosecuting the case and that his mother has expired and no action is necessary.
Hence, let the suit be dismissed for non-prosecution. No order as to costs.
(SHIVAKANT PRASAD, J.) nm