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Delhi High Court - Orders

Vikas Tushir And Anr vs Union Of India And Ors on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~111
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 13132/2018 & CM 50947-50948/2018
        VIKAS TUSHIR AND ANR.                         ..... Petitioners
                         Through Mr Sandeep Khatri, Advocate.

                         versus

        UNION OF INDIA AND ORS.                    ..... Respondent
                      Through Mr K.K. Jha, Advocate for UOI.

        CORAM:
        HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv