Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Arunachal Pradesh - Subsection Section 7(i) in Arunachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 2017 (i)defaults in repayment of deposit on maturity along with any benefit in the form of interest bonus, profit or in any other form as promised; or
