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[Cites 0, Cited by 0] [Section 132(6)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(6)(ii) in The Coal Mines Regulations, 2017

(ii)at every place where the inclination exceeds 15 degrees from the horizontal, level steps shall be provided such that the vertical height of every step does not exceed 0.18 meter and the distance from the edge to the back is not less than 0.35 meter.