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State of Bihar - Section

Section 73 in Management and Working of the Forests

73. Fixed value permits.

- Mode of realizing revenue by the use of fixed value permits in the Sambalpur divisions.(Government of Bihar and Orissa, Revenue Department Memo. No. 12828-IIIF-22-R., dated the 8th December 1925 and Letter No. 1583-R-IIIF-30, dated the 18th February 1936.)