Himachal Pradesh High Court
Balwant Singh And Anr. vs Sandeep And Others on 9 March, 2026
Author: Virender Singh
Bench: Virender Singh
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Balwant Singh and anr. Vs Sandeep and others FAO No. 41 of 2026 09.03.2026 Present: Mr. Arvind Sharma, Advocate, for the of appellants.
Heard. Let, notice of the appeal be issued to the respondents returnable after eight weeks. Steps be rt taken within a week.
CMP No. 3541 of 2026 Notice in the aforesaid terms.
Till then, further proceedings in execution petition in CMA No. 113/2024 in MACP No. 249/2015, titled as 'New India Assurance Company Vs Balwant Singh & another', pending in the Court of learned MACT Palampur, District Kangra, H.P. are ordered to be stayed.
( Virender Singh ) Judge 09th March, 2026 (Pramod Kumar) ::: Downloaded on - 09/03/2026 20:35:02 :::CIS